Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Mizoram - Subsection

Section 60(1)(e) in Mizoram Cooperative Societies Act, 2006

(e)If found negligent in performing their official duties such directors shall be individually or jointly or collectively held or made liable to compensate the losses suffered or damages incurred.