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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(3) in Rajasthan Public Procurement Rules, 2012

(3)In case of single part bid system where bid is received in single cover alongwith requisite bid security and bid fee within specified time, it shall be considered for final financial evaluation by the bid evaluation committee.