Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(2)(i) in Uttaranchal Value Added Tax Act, 2005

(i)a dealer who makes sale of goods by way of transfer of property in goods (whether as goods or in some other form) involved in a works contract, or