Allahabad High Court
Somveer Singh & Others vs State Of U.P. & Others on 2 February, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Court No. - 38 Case :- WRIT - A No. - 5003 of 2010 Petitioner :- Somveer Singh & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Pankaj Kumar Respondent Counsel :- C.S.C. Hon'ble Amreshwar Pratap Sahi,J.
The petitioners contend that in view of the order dated 8th of September, 2008 the petitioners have now completed more than 10 years and, therefore, they are entitled to be repatriated.
Let the claim of the petitioners be examined by respondent no. 2, who shall proceed to pass an appropriate order within 3 months from the date of production of the certified copy of this order keeping in view the Regulation 525 of the U.P. Police Regulations.
Disposed of.
Order Date :- 2.2.2010 Sahu