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Allahabad High Court

Somveer Singh & Others vs State Of U.P. & Others on 2 February, 2010

Author: Amreshwar Pratap Sahi

Bench: Amreshwar Pratap Sahi

Court No. - 38

Case :- WRIT - A No. - 5003 of 2010

Petitioner :- Somveer Singh & Others
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Pankaj Kumar
Respondent Counsel :- C.S.C.

Hon'ble Amreshwar Pratap Sahi,J.

The petitioners contend that in view of the order dated 8th of September, 2008 the petitioners have now completed more than 10 years and, therefore, they are entitled to be repatriated.

Let the claim of the petitioners be examined by respondent no. 2, who shall proceed to pass an appropriate order within 3 months from the date of production of the certified copy of this order keeping in view the Regulation 525 of the U.P. Police Regulations.

Disposed of.

Order Date :- 2.2.2010 Sahu