Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Meghalaya - Subsection Section 15(5) in The Meghalaya Co-operative Societies Rules (5)In cases of any doubt, the Registrar shall decide whether a person is or is not eligible as an applicant for registration on liable to be removed from the society.
