Jammu & Kashmir High Court
Maqbool Hussain vs State Of J&K; And Ors. on 15 January, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
BA No. 03/2018
Date of order: 15.01.2018
Maqbool Hussain v. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge.
Appearance:
For the petitioner (s) :Mrs. Surinder Kour, Sr. Advocate with
Ms Manpreet Kour, Advocate.
For the respondent(s) : Mr. Ravinder Gupta, AAG.
Mr. Ravinder Gupta, AAG has filed objections. Registry to place the same on record.
List this Bail Application along with HCP No. 61/2017 and 561-A No. 09/2018 for consideration on 02.02.2018.
( Sanjeev Kumar ) Judge Jammu 15.01.2018 Pawan Angotra