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Jammu & Kashmir High Court

Maqbool Hussain vs State Of J&K; And Ors. on 15 January, 2018

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                     HIGH COURT OF JAMMU AND KASHMIR
                                 AT JAMMU

BA No. 03/2018
                                                                      Date of order: 15.01.2018
Maqbool Hussain                                           v.             State of J&K and ors.

Coram:
                Hon'ble Mr. Justice Sanjeev Kumar, Judge.

Appearance:
For the petitioner (s)       :Mrs. Surinder Kour, Sr. Advocate with
                              Ms Manpreet Kour, Advocate.
For the respondent(s)    :   Mr. Ravinder Gupta, AAG.

Mr. Ravinder Gupta, AAG has filed objections. Registry to place the same on record.

List this Bail Application along with HCP No. 61/2017 and 561-A No. 09/2018 for consideration on 02.02.2018.

( Sanjeev Kumar ) Judge Jammu 15.01.2018 Pawan Angotra