Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 57] [Entire Act] Union of India - Section Section 51 in The Companies Act, 2013 51. Payment of dividend in proportion to amount paid-up.— A company may, if so authorised by its articles, pay dividends in proportion to the amount paid-up on each share.
