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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(1) in Maharashtra Paramedical Council Act, 2011

(1)The Council may, if deemed appropriate or necessary, invite any person having special knowledge or experience in paramedical field or related studies or practice, or in other fields relevant to the objects and functions of the Council, to any of its meetings. Such person shall have the right to take part in the discussions but shall have no right to vote.