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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(4)All questions which come up before any meeting of the Board shall be decided by a majority of votes of the directors present and voting and in the event of an equality of votes, the Chairman or in his absence, the director presiding, shall have and exercise a second or casting vote.