Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Abdul Rehman Late Thr Ramzan Khan Thr ... vs Mukhay Sachiv Sachiwalaya on 25 August, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 16543 of 2022 (ABDUL REHMAN LATE THR RAMZAN KHAN THR POWER OF ATTORNEY SAMIR MOHAMMAD AND OTHERS Vs MUKHAY SACHIV SACHIWALAYA AND OTHERS) Dated : 25-08-2022 Shri Shashi Kant Chourasia, counsel for the Petitioner .

Shri Nitin Singh Bhati appearing on behalf of State raises a preliminary objection regarding locus of the petitioner and delay and latches in filing the writ petition.

Counsel for the petitioner prays for time.

At the request of counsel for petitioner, list the matter after two weeks.

(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 8/25/2022 4:46:12 PM