Madhya Pradesh High Court
D.B.Shrivastava vs The State Of M.P. on 5 July, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 15450 of 2003 (D.B.SHRIVASTAVA Vs THE STATE OF M.P.) Dated : 05-07-2023 None for the petitioner.
Shri Pradeep Singh - GA for the State.
List before a Bench, in which I am not a member.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 7/6/2023 1:14:47 PM