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Meghalaya High Court

The Principal Commissioner Of vs M/S Green Valley Industries on 12 June, 2023

Bench: Sanjib Banerjee, W. Diengdoh

Serial No. 3                HIGH COURT OF MEGHALAYA
Supplementary List
                                   AT SHILLONG

        MC (Central Excise Ap.) No. 1 of 2023
                                                       Date of order: 12.06.2023
        The Principal Commissioner of    vs    M/s Green Valley Industries
        Central Goods & Service Tax            Pvt. Ltd
        Coram:
               Hon'ble Mr. Justice Sanjib Banerjee, Chief Justice
               Hon'ble Mr. Justice W. Diengdoh, Judge
        Appearance:
        For the Applicant         : Dr N. Mozika, DSG with
                                    Ms A. Pradhan, Adv.
        For the Respondent        : None

The appellant will serve the respondent and inform the respondent that the matter will appear a fortnight hence.

List on June 27, 2023.




                    (W. Diengdoh)                            (Sanjib Banerjee)
                        Judge                                  Chief Justice
        Meghalaya
        12.06.2023
         "Sylvana PS"