Jammu & Kashmir High Court - Srinagar Bench
Ghulam Rasool Dar vs State Of Jandk And Others on 5 February, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
S.No. 47
Advance List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP 73/2015
CM(3732/2019)
CM(2312/2019[1/2019])
CM(2325/2019[2/2019])
IA(1/2016[03/2016])
IA(2/2015[01/2015])
IA(3/2015[108/2015])
IA(4/2015[1071/2015])
GHULAM RASOOL DAR
...Petitioner(s)
Through: Mr. H.U.Salathi, Advocate.
V/s
STATE OF JANDK AND OTHERS
...Respondent(s)
Through:
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
05.02.2020 Objections be filed to the application seeking amendment.
List thereafter on 21.04.2020.
(DHIRAJ SINGH THAKUR) JUDGE Srinagar 05.02.2020 Muzammil. Q MUZAMIL QADIR 2020.02.06 16:19 I attest to the accuracy and integrity of this document