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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Rasool Dar vs State Of Jandk And Others on 5 February, 2020

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

             S.No. 47
            Advance List


                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR

                                                                 OWP 73/2015
                                                                 CM(3732/2019)
                                                                 CM(2312/2019[1/2019])
                                                                 CM(2325/2019[2/2019])
                                                                 IA(1/2016[03/2016])
                                                                 IA(2/2015[01/2015])
                                                                 IA(3/2015[108/2015])
                                                                 IA(4/2015[1071/2015])

           GHULAM RASOOL DAR



                                                                       ...Petitioner(s)

                                        Through: Mr. H.U.Salathi, Advocate.


                                              V/s

           STATE OF JANDK AND OTHERS



                                                                 ...Respondent(s)

                                        Through:

           Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                    ORDER

05.02.2020 Objections be filed to the application seeking amendment.

List thereafter on 21.04.2020.

(DHIRAJ SINGH THAKUR) JUDGE Srinagar 05.02.2020 Muzammil. Q MUZAMIL QADIR 2020.02.06 16:19 I attest to the accuracy and integrity of this document