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[Cites 0, Cited by 0] [Section 59(5)] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(5)(b) in The New Delhi Municipal Council Act, 1994

(b)audit the accounts of debts, deposits, sinking funds, advances, suspense and remittance transactions of the Council and report upon those accounts and upon the results of verification of the balance relating thereto.