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State of Odisha - Section

Section 220 in Grama Panchayats Rules, 1968

220.

On receipt of proposals of the Grama Panchayat for appointment of its staff, District Panchayat Officer after considering the said proposals may approve the same with such modifications as he thinks fit in consideration of the justification for the proposed staff and the capacity of the Grama Panchayat to maintain the same.