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Income Tax Appellate Tribunal - Delhi

Late Shri Som Prakash Sethi, New Delhi vs Acit, Circle-28(1), New Delhi on 23 December, 2020

              IN THE INCOME TAX APPELLATE TRIBUNAL
                    DELHI "F" BENCH: NEW DELHI

                    (THROUGH VIDEO CONFERENCING)

          BEFORE SHRI G.S. PANNU, VICE PRESIDENT AND
         SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER

                         ITA No.7631/Del/2018
                       Assessment Year : 2015-16

     Late Shri Som Prakash Sethi,                ACIT,
     30, Ishwar Nagar,                     Vs    Circle-28(1),
     New Delhi-110065.                           New Delhi.
     Pan-ABYPS3902L
     APPELLANT                                   RESPONDENT
     Appellant by                         None
     Respondent by                        Sh. M.Barnwal, Sr.DR
     Date of Hearing                                23.12.2020
     Date of Pronouncement                          23.12.2020



                                 ORDER

PER G.S. PANNU, VP :

This appeal by the assessee for the assessment year 2015-16 is directed against the order of learned CIT(A)-10, New Delhi dated 17.09.2018.

2. None appeared on behalf of the assessee at the time of Virtual hearing before us. The learned counsel for the assessee, vide its letter dated 16.12.2020, received through email, has requested for withdrawal of the appeal filed by him and stated that the assessee has opted to settle the dispute relating to the tax arrears for the assessment year under consideration under the "Vivad Se Vishwas Scheme, 2020". A certificate to this effect under Section 5(1) of The Direct Tax Vivad Se Vishwas Act, 2020 has also been filed.

3. Learned Senior DR has no objection.

4. In view of the above, we accept the request of the assessee for withdrawal of the appeal.

5. In the result, the appeal of the assessee is dismissed as withdrawn.

Above decision was announced on conclusion of Virtual Hearing on 23rd December, 2020.

             Sd/-                                                   Sd/-
(SUDHANSHU SRIVASTAVA)                                     (G.S. PANNU)
JUDICIAL MEMBER                                        VICE PRESIDENT

* Amit Kumar *

Copy   forwarded to:
  1.    Appellant
  2.    Respondent
  3.    CIT
  4.    CIT(Appeals)
  5.    DR: ITAT

                                              ASSISTANT REGISTRAR
                                                   ITAT, NEW DELHI