Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The State Armed Police Forces (Extension of Laws) Act, 1952 1. Short title and extent.— (1)This Act may be called the State Armed Police Forces (Extension of Laws) Act, 1952.(2)It extends to the whole of India.
