Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 79(2)(c) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)assess the number of children in difficult circumstances and creating district specific databases to monitor trends and patterns of children in difficult circumstances ;