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[Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 118(3)(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)by notice of not less than fourteen days in such of the principal newspapers in the State and other States in India as the Government may select in this behalf;