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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Punjab - Subsection

Section 172(ii) in Punjab Regional and Town Planning and Development Act, 1995

(ii)to assist the member or any officer or other employee of the Authority in the lawful exercise of any power vested in such member, officer or other employee under this Act or any rule or regulation made thereunder.