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State of Madhya Pradesh - Section

Section 77 in The M.P. Irrigation Rules, 1974

77.

If a cultivator wished to make any representation regarding the orders passed by the Executive Engineer, he shall do so either personally or in writing within ten days of the receipt of the parcha.A representation may be addressed either to the Executive Engineer or to the officer who submitted the original report. If a personal interview is desired this shall be stated. The officer, who receives the representation, shall then intimate to the applicant the date, time and place at which his representation will be heard or interview granted.