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State of Madhya Pradesh - Section
Section 679 in Criminal Courts - Rules and Orders
679. The following registers shall be maintained by the nazir:-
| Name of register | Number of form and Schedule on which it is borne | |
| (1) | Register of property made over to the nazir in criminal cases. | V-80 |
| (2) | General Cash Account | II-82 |
| (3) | Contingent Cash Account | II-83 |
| (4) | Classification Register | V-81 |
| (5) | Register of diet-money of witnesses in criminal cases | V-82 |