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[Cites 0, Cited by 0] [Section 356] [Entire Act]

Bengal Presidency - Subsection

Section 356(c) in Police Regulations, Bengal , 1943

(c)Town constables should be frequently instructed in the necessity for noticing small details, e.g., open doors at night, suspicious noises, men lurking in the shadows, etc. They shall also be well-acquainted with all resident bad characters, their appearance, associates and the places they frequent, all sarais, hotels, licensed liquor shops, etc.