Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63C] [Entire Act] State of West Bengal - Subsection Section 63C(5) in The West Bengal Factories Rules, 1958 (5)Safety Committee shall meet as often as necessary but not less than once in a quarter. The minutes of the meeting shall be recorded and be readily available to the Inspector on demand.
