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[Cites 0, Cited by 13] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(19) in Uttar Pradesh State Universities Act, 1973

(19)'teacher' in relation to the provisions of this Act except Chapter XI-A, means a person employed in a University or in an institute or in a constituent or affiliated or associated college of a University for imparting instructions or guiding or conducting research in any subject or course approved by that University and includes a Principal or Director;]