Supreme Court - Daily Orders
Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 8 January, 2025
ITEM NO.37 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).26705/2023
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 31-08-2023
IN WP(C) NO. 11517/2023 PASSED BY THE HIGH COURT OF DELHI AT NEW
DELHI]
INTERTEK INDIA PRIVATE LIMITED PETITIONER(S)
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX
CIRCLE 10 1 NEW DELHI RESPONDENT(S)
Date : 08-01-2025 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. Faisal Sherwani , AOR
Mr. Sachit Jolly, Sr. Adv.
Ms. Rubal Bansal Maini, Adv.
Mr. Prakhar Pandey, Adv.
Mr. Satvik Sareen, Adv.
Mr. Abhyudaya Bajpai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Petitioner’s counsel to serve one of the Standing Counsel for the respondent-Department.
List on 19.02.2025.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by GEETA JOSHI Date: 2025.01.10 19:43:14 IST Reason: