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State of Tamilnadu - Section

Section 9 in The Bharathiar University Statutes

9. Act S. 60(7).

- All Colleges within the University area which immediately before the notified date, continue to be recognized by the University of [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] as oriental colleges providing courses of study for admission to the examinations of the said University, for titles and diplomas, shall be deemed to be colleges approved by the Bharathiar University under this Act and the provisions of this Act shall, as far as may be, apply accordingly.