Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 4(1)] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(1)(a) in Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977 (a)take possession of the assigned land, after evicting the person in possession in such manner as may be prescribed ; and