[Cites 0, Cited by 0]
[Section 5]
[Entire Act]
State of Jharkhand - Subsection
Section 5(1) in The Jharkhand Law Officers (Engagement) Rules, 2018
| (a) The Minister/Minister-in-Charge, Law Department | - Chairman |
| (b) Advocate General | - Member |
| (c) Principal Secretary-cum-legal Remembrancer, Law Department | - Member Secretary |