Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(12)(A) in West Bengal Consumer Protection Rules, 1987

(A)a statement of relevant facts including any admission or confession by the President or the member, as the case may be, of the State Forum,