Punjab-Haryana High Court
Vishal Sharma @Jaggi Ropar vs State Of Punjab on 20 November, 2017
Author: H.S. Madaan
Bench: H.S. Madaan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-40216-2017
Date of decision :17.11.2017
Vishal Sharma alias Jaggi Ropar
...... Petitioner
Versus
State of Punjab
...... Respondent
CORAM : HON'BLE MR.JUSTICE H.S. MADAAN
***
Present : Mr. Lalit Pathak, Advocate
for the petitioner.
Mr. Kirat Singh Sidhu, DAG, Punjab.
***
H.S. MADAAN, J. (Oral)
For orders, see detailed order of even date passed in CRM-M-
34439-2017 titled as Pancham Noor Singh vs. State of Punjab.
( H.S. MADAAN ) 17.11.2017 JUDGE Gaurav Sorot
1. Whether reportable? No
2. Whether speaking / reasoned? Yes 1 of 1 ::: Downloaded on - 22-11-2017 04:11:56 :::