Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Uttarakhand - Subsection Section 39(e) in Uttarakhand Co-Operative Societies Act, 2003 (e)if such debt or demand is due in respect of any loan for the purchase or redemption of land, upon the land so purchased or redeemed;
