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Madhya Pradesh High Court

Manish Khatwani vs The State Of Madhya Pradesh on 15 October, 2019

Author: Rohit Arya

Bench: Rohit Arya

                                                         1                        MCRC-34430-2019
                             The High Court Of Madhya Pradesh
                                       MCRC-34430-2019
                                    (MANISH KHATWANI Vs THE STATE OF MADHYA PRADESH)

                     3
                     Indore, Dated : 15-10-2019
                           Shri Amit Agrawal, learned Sr. Advocate with Shri Gaurav Agrawal,
                    learned counsel for the applicant.
                           Ms Sadhna Pathak, learned Public Prosecutor for the respondent/State.

List the case on 04.11.2019, as prayed for.

(ROHIT ARYA) JUDGE sh Digitally signed by SEHAR HASEEN Date: 17/10/2019 17:52:02