Madhya Pradesh High Court
Manish Khatwani vs The State Of Madhya Pradesh on 15 October, 2019
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-34430-2019
The High Court Of Madhya Pradesh
MCRC-34430-2019
(MANISH KHATWANI Vs THE STATE OF MADHYA PRADESH)
3
Indore, Dated : 15-10-2019
Shri Amit Agrawal, learned Sr. Advocate with Shri Gaurav Agrawal,
learned counsel for the applicant.
Ms Sadhna Pathak, learned Public Prosecutor for the respondent/State.
List the case on 04.11.2019, as prayed for.
(ROHIT ARYA) JUDGE sh Digitally signed by SEHAR HASEEN Date: 17/10/2019 17:52:02