Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 284A] [Entire Act] State of Uttar Pradesh - Subsection Section 284A(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (a)in case of the land being let out or sold under Section 284, on the suit of the lessee or purchaser, as the case may be, and