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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(1)(b) in Uttarakhand Plastic and Other Non Biodegradable Garbage (Regulation of Use and Disposal) Act, 2013

(b)for the purpose of determining whether and if so in what manner, any such functions are to be performed or whether any provisions of this Act or the rules made there under or any notice, order or direction served, made or, given under this Act is being or has been complied with;