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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Uttar Pradesh - Subsection

Section 274(2)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(e)Collection of data and maintenance of statistics in respect of matters relating to the implementation of the Khand Plan.