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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(1)The State Government shall be liable to pay the amount of acquisition for all lands vesting in it under section 16 to the person upon whom the final statement was served.