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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jharkhand - Subsection

Section 72(2)(f) in Bihar Factories Rules, 1950

(f)[ Suitable provisions shall be made in every room for supply and/or cool drinking water and adequate facilities for washing.] [Inserted by S.O. 686 dated 13.7.1988.]