Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 83 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 83. General doors and barriers of Assembly Halls [Sections 8(2) and 25(2)(f)]. - All doors or barriers for use by the public as exits in public assembly place shall be made to open outwards.Chimneys and Flues
