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State of Bihar - Section

Section 60 in The Bengal Land-Revenue Sales Act, 1859

60. Regulations 7, 1822 and 9, 1825, in force in certain estates.

- The provisions of Regulation 7, 1822, and Regulation 9,1825, shall be in force in every estate in any part of which a measurement, survey, or local inquiry may be made under this Act and in every estate purchase or taken on account of the [State] [Substituted by ALO.] Government under this Act.