Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Goa - Subsection Section 57(2) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007 (2)The decision given by the authority under sub-section (1) above shall be final and shall not be called in question in any Court of law.
