Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Uttar Pradesh - Subsection

Section 247(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)All passageway, platform or any other places of construction work at the building or other construction work shall be kept by the employer free from accumulation of dust, debris or similar material and from other obstructions that may cause tripping.