Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 1 in Sikkim Civil Court Act, 1978

1. Short title and Commencement.

(1)This Act may be called the Sikkim Civil courts Act, 1978.
(2)It shall come into force on such date as the State Government may by, Notification in the Official Gazette appoint.