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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(3)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)in the case of a building having more than three separate and independent residential units or apartments and all buildings other than residential buildings, a certificate from the Licensed Building Surveyor or Architect that internal house drainage and water supply network have been satisfaction of the Municipal Commissioner;