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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(xviii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xviii)the preparation and submission for sanction of the Annual Budget and the report and returns to be furnished by a market committee;