Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(9)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(9)(ii) in The Coal Mines Regulations, 2011

(ii)require the owner, agent or manager to submit to him within such time such plans and sections, or tracings thereof, as he may specify in the order;