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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(i) in Tamil Nadu Nurses And Midwives Act, 1926

(i)[] [Clauses (i), (j) and (k) were inserted by section 2(i)(d) by the Madras Nurses and Midwives (Amendment) Act, 1934 (Madras Act VII of 1934).] one member, being a person registered under this Act, elected in the manner prescribed by such of the members of the Trained Nurse's Association of India as are so registered;