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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(viii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(viii)to order the conduct of the final examination namely S. S. C. Examination twice a year in the months of March and October and H. S. S. C. Examination once in a year in the month of March or April in conformity with the Rules made therefor and to fix dates for holding the same.