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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 163(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)Composition—A commission of Inquiry shall consist of an Officer as Presiding Officer not below the rank of the Inspector and at least two other members of the appropriate ranks but above the rank of the person against whom the enquiry is set up. Person not subject to the act may be appointed as members when the Commission is to investigate matters of a specialised nature and members of the Force with specialist qualifications are not available to be the members.