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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(c) in Telangana State Audit Act, 1989

(c)[ a Gram Panchayat, a township, a Mandal Praja Parishad or a Zilla Praja Parishad constituted under the Telangana Panchayat Raj Act, 2018.] [Clause (c) is substituted for clauses (c) and (d) in section 2 by Act No.5 of 2018.]